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State of Tripura - Section

Section 31 in Tripura Police Act, 2007

31. Senior police officer performing duties of a subordinate officer.

- A Senior police officer may perform any duty assigned by law or by a lawful order to any officer subordinate to him, and may aid, supplement, supersede or prevent any action of the subordinate by his own action or that of any person lawfully acting under his command or authority, wherever the same shall appear necessary or expedient for giving more complete or convenient effect to the law or for avoiding any infringement thereof.Chapter-V Policing In Rural Areas and Village Police SystemPolice Station covering rural areas: