Supreme Court - Daily Orders
Manoj Kumar Agarwal vs Cbi on 8 October, 2015
Author: Chief Justice
Bench: Chief Justice, Arun Mishra, Amitava Roy
CHAMBER MATTER-4 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) No. 600/2015 In SLP(Crl) No. 5698/2015
MANOJ KUMAR AGARWAL Petitioner(s)
VERSUS
CBI & ORS Respondent(s)
(With appln. (s) for c/delay in filing review petition)
Date : 08/10/2015 This petition was circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
The Review Petition is dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar [ Signed order is placed on the file ] Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.10.10 12:55:21 IST Reason: IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION REVIEW PETITION (CRL.) NO. 600 OF 2015 IN SPECIAL LEAVE PETITION (CRL.) NO.5698 OF 2015 MANOJ KUMAR AGRAWAL ..PETITIONER(S) VERSUS CENTRAL BUREAU OF INVESTIGATION AND OTHERS ..RESPONDENT(S) O R D E R Delay condoned.
We have gone through the Review Petition and the connected papers. We see no reason to interfere with the order impugned. The Review Petition is, accordingly, dismissed.
...........CJI.
(H.L. DATTU) .............J. (ARUN MISHRA) .............J. (AMITAVA ROY) NEW DELHI, OCTOBER 08, 2015.