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[Cites 0, Cited by 0] [Section 365(1)] [Section 365] [Entire Act]

State of Odisha - Subsection

Section 365(1)(a) in Orissa Municipal Act, 1950

(a)by the [Municipality] [Substituted vide Orissa Act No. 11 of 1994 w.e.f. 31.5.1994.] with the previous sanction of the State Government in case the tax is levied by the Municipality of its own motion; and