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[Cites 0, Cited by 0] [Section 4(13)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(13)(ii) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

(ii)After the allotment of the last seat is made, the waiting list shall be operated for filling any casual vacancies or drop-out vacancies. These vacancies, shall be filled until such date, as may be notified by the competent authority.