Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Madhya Pradesh - Subsection Section 78(1) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 (1)The State Government may make rules to regulate the imposition, assessment, collection and sharing of taxes under Section 77.
