Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(g) in The Rubber Act, 1947 (g)"prescribed" means prescribed by rules made under this Act;(ga)[ "processor" means a person who undertakes the processing of rubber] [Inserted by Rubber (Amendment) Act, 2009 (4 of 2010) ]
