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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(ii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

(ii)The Category-B Seats (EAMCET Ranking based Management Seats) (25% of the Total Intake of the Seats) shall be filled by the committee constituted by the Managements of all the private unaided non-minority professional colleges/institution(s) as per the rules laid down or if the institutions or management committee so desire, by the committee of admissions constituted by the competent authority.