Delhi High Court - Orders
Delhi International Airport (P) Ltd vs South Delhi Municipal Corporation on 11 June, 2020
Author: Vipin Sanghi
Bench: Vipin Sanghi, Sanjeev Narula
$~S-1 & S2.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8118/2012
DELHI INTERNATIONAL AIRPORT (P) LTD ..... Petitioner
Through: Mr. Gopal Jain, Senior Advocate with
Ms. Kirat Randhawa, Mr. Prashant
Pasupuliti and Ms. Shreya Jad,
Advocates.
versus
SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
Through: Mr. Sudhir Nandrajog, Senior
Advocate with Ms. Mini Pushkarna,
Standing Counsel.
Ms. Swagata Bhushan, Ms. Shina
Pandey and Ms. Khushboo Nahar,
Advocates.
+ W.P.(C) 678/2013
M/S DELHI OUTDOOR ADVERTISERS
ASSOCIATION (REGD) ..... Petitioner
Through: Mr. Anand Mishra and Mr. Hemant
Kumar, Advocates.
versus
SOUTH DELHI MUNICIPAL CORPORATION
& ORS. ..... Respondents
Through: Mr. Sudhir Nandrajog, Senior
Advocate with Mr Gaurang Kanth,
Ms. Biji Rajesh and Ms. Eshita
Baruah, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 11.06.2020 The matter was lastly heard and judgment reserved on 14.10.2019. Since substantial time has lapsed, we would like to hear further submissions of learned counsels to refresh our memory.
List on 25.06.2020 at 12:30 p.m. VIPIN SANGHI, J SANJEEV NARULA, J JUNE 11, 2020 B.S. Rohella