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Delhi High Court - Orders

Delhi International Airport (P) Ltd vs South Delhi Municipal Corporation on 11 June, 2020

Author: Vipin Sanghi

Bench: Vipin Sanghi, Sanjeev Narula

$~S-1 & S2.
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+   W.P.(C) 8118/2012
    DELHI INTERNATIONAL AIRPORT (P) LTD             ..... Petitioner
                       Through:   Mr. Gopal Jain, Senior Advocate with
                                  Ms. Kirat Randhawa, Mr. Prashant
                                  Pasupuliti and Ms. Shreya Jad,
                                  Advocates.
                       versus
    SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
                       Through:   Mr. Sudhir Nandrajog, Senior
                                  Advocate with Ms. Mini Pushkarna,
                                  Standing Counsel.
                                  Ms. Swagata Bhushan, Ms. Shina
                                  Pandey and Ms. Khushboo Nahar,
                                  Advocates.

+   W.P.(C) 678/2013
    M/S DELHI OUTDOOR ADVERTISERS
    ASSOCIATION (REGD)                              ..... Petitioner
                       Through:   Mr. Anand Mishra and Mr. Hemant
                                  Kumar, Advocates.
                       versus
    SOUTH DELHI MUNICIPAL CORPORATION
    & ORS.                            ..... Respondents
                       Through:   Mr. Sudhir Nandrajog, Senior
                                  Advocate with Mr Gaurang Kanth,
                                  Ms. Biji Rajesh and Ms. Eshita
                                  Baruah, Advocates.

    CORAM:
    HON'BLE MR. JUSTICE VIPIN SANGHI
    HON'BLE MR. JUSTICE SANJEEV NARULA
                                    ORDER

% 11.06.2020 The matter was lastly heard and judgment reserved on 14.10.2019. Since substantial time has lapsed, we would like to hear further submissions of learned counsels to refresh our memory.

List on 25.06.2020 at 12:30 p.m. VIPIN SANGHI, J SANJEEV NARULA, J JUNE 11, 2020 B.S. Rohella