Allahabad High Court
Zulfiqar Ali Bhutto @ Bhutto vs State Of U.P. on 9 August, 2010
Author: Imtiyaz Murtaza
Bench: Imtiyaz Murtaza
Court No. - 42 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 5130 of 2010 Petitioner :- Zulfiqar Ali Bhutto @ Bhutto Respondent :- State Of U.P. Petitioner Counsel :- Sriprakash Dwivedi Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Mrs. J avashree Tiwari.J. Admit.
Office is directed to summon the lower court record. List on 7.10.2010 for consideration of bail prayer. In the meantime learned A.G.A. may file objections. Order Date :- 9.8.2010 Asha