Allahabad High Court
Santosh Kumar Mishra . vs J.K.Verma on 10 August, 2010
Court No. - 19 Case :- CONTEMPT No. - 792 of 2003 Petitioner :- Santosh Kumar Mishra . Respondent :- J .K.Verma Petitioner Counsel :- Manjive Shukla Hon'ble S.C. Chaurasia J.
List has been revised.
None appears on behalf of petitioner. The contempt petition is dismissed for non prosecution. Order Date :- 10.8.2010 psd