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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 23(1) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(1)Every maker, manufacturer, repairer or dealer and every person using any weight or measure in any transaction or, for industrial production or for protection shall maintain such records and registers as may be prescribed, and, if required so to do by an Inspector, shall produce such records and registers before the Inspector for inspection.