Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36AE(1)] [Section 36AE] [Entire Act]

Union of India - Subsection

Section 36AE(1)(i) in The Banking Regulation Act, 1949

(i)in the interests of the depositors of such banking company, or