Bombay High Court
Vinayak Madhukar Manjarekar vs The State Of Maharashtra, And Ors on 2 May, 2019
Author: Dama Seshadri Naidu
Bench: B. R. Gavai, Dama Seshadri Naidu
(Prod)-WP-3729-19 & group.doc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.3729 OF 2019
Vinayak Madhukar Manjarekar ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3730 OF 2019
Jyotsna Swapnil Gosavi
(Nee Savita Manoharrao Puri) ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3731 OF 2019
Shri. Yuvraj Ananda Jadhav ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3732 OF 2019
Smt. Tejaswini Parashram Phadatare ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3733 OF 2019
Shri. Ajit Shashikant Patil ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3734 OF 2019
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Pooja Narshinga Haljale ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3735 OF 2019
Dhairyashil Ashokrao Patil ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3736 OF 2019
Seema Anandrao Patil ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3737 OF 2019
Gitanjali Vishwajit Potdar ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3738 OF 2019
Ashpak Gaful Attar ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3739 OF 2019
Smt. Shamal Bastu Bardeskar ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
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WRIT PETITION NO.3740 OF 2019
Smita Vishnu Jadhav ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3741 OF 2019
Sou. Sarita Balaso Patil ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3742 OF 2019
Satyashil Appasaheb Khot ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3743 OF 2019
Archana Namdev Patil ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3744 OF 2019
Smt. Manoram Vijayrao Patil ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3745 OF 2019
Ashwini Raghunath Chougule ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
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WITH
WRIT PETITION NO.3746 OF 2019
Smt. Sunita Vilas Murukate
(Nee: Sunita Krishnaji Shinde) ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3747 OF 2019
Ashwini Arun Nangare ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3748 OF 2019
Varsha Sanjay Pawar ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3749 OF 2019
Shri. Ajit Sadashiv Wanjole ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3750 OF 2019
Vishal Sarjerao Khot ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3751 OF 2019
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Tanaji Dunda Gabhale ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3752 OF 2019
Smt. Manisha Yuvraj Yesane
(Nee Manisha Satuppa Patil) ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3753 OF 2019
Shri. Bhimrao Satappa Mahekar ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3754 OF 2019
Pradeep Prabhakar Managave ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3755 OF 2019
Shri. Jaydeep Chandrasen Nimbalkar ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3756 OF 2019
Shri. Harshal Fulya Padavi ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
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WITH
WRIT PETITION NO.3757 OF 2019
Shri. Deelip Maruti Dalavi ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
WITH
WRIT PETITION NO.3758 OF 2019
Rajendra Vaijanath Murkute ..Petitioner
Versus
The State of Maharashtra and others ..Respondents
Mr. Prashant Bhavake, Advocate for the Petitioner in all Writ
Petitions.
CORAM : B. R. GAVAI &
DAMA SESHADRI NAIDU, JJ.
DATE : 2nd MAY 2019.
P.C. 1] Learned counsel for the Petitioners has moved this Court for speaking to the minutes of the order dated 27 th March 2019. He states that in the said order, in paragraph Nos.1 and 2 the word "Education Officer" required to be replaced as "Deputy Director of Education".
2] The order dated 26th March 2019 is corrected accordingly.
[DAMA SESHADRI NAIDU, J.] [B. R. GAVAI, J.]
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