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Bombay High Court

Vinayak Madhukar Manjarekar vs The State Of Maharashtra, And Ors on 2 May, 2019

Author: Dama Seshadri Naidu

Bench: B. R. Gavai, Dama Seshadri Naidu

(Prod)-WP-3729-19 & group.doc.


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION
                   WRIT PETITION NO.3729 OF 2019

Vinayak Madhukar Manjarekar                               ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3730 OF 2019

Jyotsna Swapnil Gosavi
(Nee Savita Manoharrao Puri)                              ..Petitioner
      Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3731 OF 2019

Shri. Yuvraj Ananda Jadhav                                ..Petitioner
      Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3732 OF 2019

Smt. Tejaswini Parashram Phadatare                        ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3733 OF 2019

Shri. Ajit Shashikant Patil                               ..Petitioner
      Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3734 OF 2019


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Pooja Narshinga Haljale                                   ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3735 OF 2019

Dhairyashil Ashokrao Patil                                ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3736 OF 2019

Seema Anandrao Patil                                      ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3737 OF 2019

Gitanjali Vishwajit Potdar                                ..Petitioner
      Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3738 OF 2019

Ashpak Gaful Attar                                        ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3739 OF 2019

Smt. Shamal Bastu Bardeskar                               ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                      WITH

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                         WRIT PETITION NO.3740 OF 2019

Smita Vishnu Jadhav                                       ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3741 OF 2019

Sou. Sarita Balaso Patil                                  ..Petitioner
      Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3742 OF 2019

Satyashil Appasaheb Khot                                  ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3743 OF 2019

Archana Namdev Patil                                      ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3744 OF 2019

Smt. Manoram Vijayrao Patil                               ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3745 OF 2019

Ashwini Raghunath Chougule                                ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

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                                     WITH
                         WRIT PETITION NO.3746 OF 2019

Smt. Sunita Vilas Murukate
(Nee: Sunita Krishnaji Shinde)                            ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3747 OF 2019

Ashwini Arun Nangare                                      ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3748 OF 2019

Varsha Sanjay Pawar                                       ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3749 OF 2019

Shri. Ajit Sadashiv Wanjole                               ..Petitioner
      Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3750 OF 2019

Vishal Sarjerao Khot                                      ..Petitioner
      Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3751 OF 2019


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Tanaji Dunda Gabhale                                      ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3752 OF 2019

Smt. Manisha Yuvraj Yesane
(Nee Manisha Satuppa Patil)                               ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3753 OF 2019

Shri. Bhimrao Satappa Mahekar                             ..Petitioner
      Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3754 OF 2019

Pradeep Prabhakar Managave                                ..Petitioner
     Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3755 OF 2019

Shri. Jaydeep Chandrasen Nimbalkar                        ..Petitioner
      Versus
The State of Maharashtra and others                       ..Respondents

                                     WITH
                         WRIT PETITION NO.3756 OF 2019

Shri. Harshal Fulya Padavi                                ..Petitioner
      Versus
The State of Maharashtra and others                       ..Respondents


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                                     WITH
                         WRIT PETITION NO.3757 OF 2019

Shri. Deelip Maruti Dalavi                                         ..Petitioner
      Versus
The State of Maharashtra and others                                ..Respondents

                                     WITH
                         WRIT PETITION NO.3758 OF 2019

Rajendra Vaijanath Murkute                                         ..Petitioner
     Versus
The State of Maharashtra and others                                ..Respondents

Mr. Prashant Bhavake, Advocate for the Petitioner in all Writ
Petitions.

                                      CORAM : B. R. GAVAI &
                                              DAMA SESHADRI NAIDU, JJ.

DATE : 2nd MAY 2019.

P.C. 1] Learned counsel for the Petitioners has moved this Court for speaking to the minutes of the order dated 27 th March 2019. He states that in the said order, in paragraph Nos.1 and 2 the word "Education Officer" required to be replaced as "Deputy Director of Education".

2] The order dated 26th March 2019 is corrected accordingly.



[DAMA SESHADRI NAIDU, J.]                                    [B. R. GAVAI, J.]


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