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State of West Bengal - Section

Section 3 in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Act, 2017

3. Constitution of High Powered Committee.

(1)The State Government shall, by notification, establish, with effect from such date as may be specified in the notification, a High powered Committee to manage and control the Single Window System in the State of West Bengal, for facilitating the investors in obtaining services required for setting up industries and operating business in the State of West Bengal in smooth and time-bound manner.
(2)The High Powered Committee shall consist of the following members:-
(i) Additional Chief Secretary orPrincipal Secretary or Secretary, Industry, Commerce andEnterprises Department, Chairperson
(ii) Additional Chief Secretary orPrincipal Secretary or Secretary, Finance Department, Member,
(iii) Additional Chief Secretary orPrincipal Secretary or Secretary, Information Technology andElectronics Department, Member,
(iv) Additional Chief Secretary orPrincipal Secretary or Secretary, Urban Development and MunicipalAffairs Department, Member,
(v) Additional Chief Secretary orPrincipal Secretary or Secretary, Food Processing Industries andHorticulture Department, Member,
(vi) Additional Chief Secretary orPrincipal Secretary or Secretary, Land and Land Reforms andRefugee Relief and Rehabilitation Department, Member,
(vii) Additional Chief Secretary orPrincipal Secretary or Secretary, Environment Department, Member,
(viii) Additional Chief Secretary orPrincipal Secretary or Secretary, Labour Department, Member,
(ix) Additional Chief Secretary orPrincipal Secretary or Secretary, Fire and Emergency ServicesMember, Department, Member,
(X) Additional Chief Secretary orPrincipal Secretary or Secretary, Forest Department, Member,
(xi) Additional Chief Secretary orPrincipal Secretary or Secretary, Health and Family WelfareDepartment, Member,
(xii) Additional Chief Secretary orPrincipal Secretary or Secretary, Judicial Department, Member,
(xiii) Additional Chief Secretary orPrincipal Secretary or Secretary, Irrigation and WaterwaysDepartment, Member,
(xiv) Additional Chief Secretary orPrincipal Secretary or Secretary, Water Resources Investigationand Development Department, Member,
(XV) Additional Chief Secretary orPrincipal Secretary or Secretary, Panchayats and RuralDevelopment Department, Member,
(xvi) Additional Chief Secretary orPrincipal Secretary or Secretary, Power and Non-ConventionalEnergy Sources Department. Member,
(xvii) Additional Chief Secretary orPrincipal Secretary or Secretary, Agriculture Department, Member,
(xviii) Additional Chief Secretary orPrincipal Secretary or Secretary, Agricultural MarketingDepartment, Member,
(xix) Additional Chief Secretary orPrincipal Secretary or Secretary, Personnel and AdministrativeReforms and e-Governance Department, Member,
(XX) Additional Chief Secretary orPrincipal Secretary or Secretary, Public Works Department, Member,
(xxi) Additional Chief Secretary orPrincipal Member,
(xxii) Secretary or Secretary, TourismDepartment, Managing Director, West Bengal Industrial DevelopmentCorporation. Member-Secretary