Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(2)(a) in Gujarat Lokayukta Aayog Act, 2013

(a)summoning and enforcing the attendance of any person by issuing summons or warrants and examining him on oath;