Gujarat High Court
Principal Commissioner Of Income Tax-2 vs Hitachi Home And Life Solutions (I) Ltd on 26 September, 2017
Author: Akil Kureshi
Bench: Akil Kureshi, Biren Vaishnav
O/OJCA/712/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (OJ) NO. 712 of 2017
In STAMP NUMBER NO. 1980 of 2017
TO
CIVIL APPLICATION (OJ) NO. 713 of 2017
In
STAMP NUMBER NO. 1981 of 2017
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PRINCIPAL COMMISSIONER OF INCOME TAX-2,....Applicant(s)
Versus
HITACHI HOME AND LIFE SOLUTIONS (I) LTD,....Respondent(s)
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Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 26/09/2017
COMMON ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) RULE, returnable on 07.11.2017.
(AKIL KURESHI, J.) (BIREN VAISHNAV, J.) ANKIT Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Oct 02 05:14:54 IST 2017