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Gujarat High Court

Principal Commissioner Of Income Tax-2 vs Hitachi Home And Life Solutions (I) Ltd on 26 September, 2017

Author: Akil Kureshi

Bench: Akil Kureshi, Biren Vaishnav

                    O/OJCA/712/2017                                              ORDER



                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           CIVIL APPLICATION (OJ) NO. 712 of 2017
                              In STAMP NUMBER NO. 1980 of 2017
                                                TO
                            CIVIL APPLICATION (OJ) NO. 713 of 2017
                                                  In
                                STAMP NUMBER NO. 1981 of 2017
         ==========================================================
                 PRINCIPAL COMMISSIONER OF INCOME TAX-2,....Applicant(s)
                                        Versus
                 HITACHI HOME AND LIFE SOLUTIONS (I) LTD,....Respondent(s)
         ==========================================================
         Appearance:
         MRS MAUNA M BHATT, ADVOCATE for the Applicant(s) No. 1
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                 and
                 HONOURABLE MR.JUSTICE BIREN VAISHNAV

                                        Date : 26/09/2017


                                      COMMON ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) RULE, returnable on 07.11.2017.

(AKIL KURESHI, J.) (BIREN VAISHNAV, J.) ANKIT Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Oct 02 05:14:54 IST 2017