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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(3) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(3)Every newly admitted juvenile shall be familiarized with the institution and its functioning and shall receive orientation in the following areas:
(a)personal health, hygiene and sanitation;
(b)institutional discipline and standards of behaviour, respect for elders and teachers;
(c)daily routine, peer interaction, optimum use of developmental opportunities; and
(d)rights, responsibilities and obligations within the institution.