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[Cites 0, Cited by 0] [Section 85(8)] [Section 85] [Entire Act]

State of Andhra Pradesh - Subsection

Section 85(8)(a) in The Andhra Pradesh Reorganisation Act, 2014

(a)the regulation of supply of water from the projects to the successor States having regard to -
(i)awards granted by the Tribunals constituted under the Inter-State River Water Disputes Act, 1956 (33 of 1956);
(ii)any agreement entered into or arrangement made covering the Government of existing State of Andhra Pradesh and any other State or Union territory;