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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in The Cost And Works Accountants Act, 1959

(1)The Council shall constitute from amongst its members the following Standing Committees, namely:—
(i)an Executive Committee;
(ii)a Finance Committee; and
(iii)an Examination Committee.