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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(4) in The Chhattisgarh Municipal Service (Executive) Rules, 1973

(4)[ Reservation for filling up vacancies by direct recruitment for Women category the Chhattisgarh Civil Seva (Mahilaon Ki Niyukti Hetu Vishesh Upabandh) Niyam, 1997 shall be applicable.