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[Cites 0, Cited by 0] [Section 18(3A)] [Section 18] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 18(3A)(d) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(d)the investment manager shall ensure that in every meeting including annual general meeting of the Holdco and SPV(s), the voting of the InvIT is exercised;]