Section 78(2)(c) in The Companies Act, 1956

[Cites 0, Cited by 1] [Section 78(2)] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(2)(c) in The Companies Act, 1956

(c)in writing off the expenses of, or the commission paid or discount allowed on, any issue of [securities ] [Substituted by Act 21 of 1999, Section 5, for " share" (w.r.e.f. 31.10.1998). ] or debentures of the company; or

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Union of India - Subsection

Section 78(2)(c) in The Companies Act, 1956