Delhi High Court - Orders
Antriksh Bhawan Flat Owners And ... vs Gopal Ansal Huf & Ors on 30 October, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 157/2023, I.A. 5482/2023, I.A. 9512/2023
ANTRIKSH BHAWAN FLAT OWNERS AND OCCUPANTS
WELFARE SOCIETY REGD. ..... Plaintiff
Through: Mr. Kanwal Chaudhary, Ms.
Niharika, Advs.
versus
GOPAL ANSAL HUF & ORS. ..... Defendants
Through: Mr. Akkash Bhadana, Adv. for D-2
Mr. Kamal Digpaul, Adv. for
Mr.Ajay Digpaul, CGSC for R-3/UOI
Mr. Anupam Srivastava, ASC for
GNCTD with Ms. Sarita Pandey,
Adv. for D-4
SI Varun Chechi, PS B.K. Road.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 30.10.2023 I.A. 5484/2023 (exemption) Learned counsel for defendant No.3 submits that they have filed the reply to the exemption. However, the same is not the record.
Let it be brought on the record.
Learned counsel for the defendant No.4 seeks short adjournment to file the reply.
Let reply positively be filed within four weeks with copy to the learned counsel for the plaintiff.
Rejoinder thereto, if any, be filed within two weeks thereafter with This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2023 at 22:29:09 copy to the opposite party.
List on 11.01.2024.
DINESH KUMAR SHARMA, J OCTOBER 30, 2023 Pallavi This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2023 at 22:29:09