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State of Punjab - Section

Section 6 in The Punjab Gram Nyayalayas Rules, 2010

6. Procedure for Institution of Application or Complaint.

- Any application in prescribed proforma as per forms provided in Appendix `A' of first schedule of CPC or complaint shall be filed in the Gram Nyayalaya on every working day during court hours. Application or complaint shall be scrutinized and if found proper, the same shall be registered and be assigned a unique number.