Section 36 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004
36. Protection of action taken in good faith.
- No suit or other legal proceedings shall lies against any officer, teacher or other employee of the University for anything which is in good faith done or intended to be done in pursuance of any of the provisions of this Act or the Statute, Ordinances or Regulation.
