Allahabad High Court
Etah Janpad Shiksha Vikas Parishad Etah vs Dy. Registrar, Firms Societies, Chits ... on 15 July, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 43355 of 2000 Petitioner :- Etah Janpad Shiksha Vikas Parishad Etah Respondent :- Dy. Registrar, Firms Societies, Chits Agra & Another Petitioner Counsel :- Dr.Daya Shanker,Uma Nath Pandey Respondent Counsel :- C.S.C.,G.K. Singh,Madan Mohan,Pankaj Mithal Hon'ble Dilip Gupta,J.
Civil Misc. Restoration Application No.122955 of 2010:
This application has been filed for recalling the order dated 15th April, 2010 by which the Writ Petition was dismissed.
I have heard learned counsel for the applicants and the learned counsel appearing for the respondents.
In view of the averments made in the affidavit filed in support of the application, the application is allowed. The order dated 15th April, 2010 is recalled and the Writ Petition is restored to its original number.
Order Date :- 15.7.2010 GS