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State of Jharkhand - Section

Section 227 in Bihar Education Code, 1961

227. Promotions.

- Class promotions are made by the Headmaster/Principal and, except in special cases, e.g., that of a pupil wrongly classified on admission, they should be made only once in the year. The inspecting officers of the Department have the power to grant special promotion to deserving pupils, and to revise the promotions made by the Headmaster. All answer books on the basis of which promotions are given, or the fitness of candidates to appear at the Secondary School Examination is determined should be preserved for at least one year after the last examination of the year, so that they may be scrutinised, if necessary, by inspecting officers.