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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(11) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(11)He shall make arrangements with the approval of the Vice-Chancellor for holding Conferences, Symposia, Seminars and such other meetings or lectures as maybe deemed essential and/or desirable for the benefit of staff and students.