Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10C] [Entire Act] State of Assam - Subsection Section 10C(iii) in Assam Khadi and Village Industries Board Act, 1955 (iii)carry on correspondence of the Board with the State Government and the Khadi and Village Industries Commission.
