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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(b) in The East Punjab Drugs (Control) Act, 1949

(b)"drug" means any drugs as defined in clause (b) of section 3 of the Drugs Act, 1940(XXIII of 1940), in respect of which declaration has been made under section 3.