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State of Odisha - Section

Section 3 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

3. [ Applications for loans exempted from stamp duty. [Vide Government of Orissa in the Law Department Notification No. 17957-J-(C). dated the 23 August, 1943.]

- Applications for loans or for the suspension or remission of loans under the Agriculturists' Loans Act, 1884 (Act XII of 1884) are exempted from stamp duty.]