Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 14 in The Orissa Goshala Rules, 1985 14. Maintenance and submission of accounts. - The accounts of receipt and expenditure of every Goshala shall be maintained in Form IX by the trustee who shall submit to the Registrar a statement of accounts as required under Sub-section (3) of Section 12 in Form X.
