(69)"sub-standard liquor" means liquor, which does not meet the BIS standards and includes liquor whose nature, substance or quality is so affected -(a)by liquor itself, or the package thereof which is composed, whether wholly or in part of poisonous or deleterious substances;(b)by virtue of unhygienic processing or presence in that article of any harmful substance;(c)by substitution of any inferior or cheaper substance whether wholly or in part;(d)by addition of substance directly or as an ingredient which is not permitted;(e)by the presence of any colouring matter preservative other than specified in respect thereof;(f)by the presence of worm, weevil or insect;(g)by virtue of its being prepared, packed or kept under insanitary conditions, or(h)by dilution;
