Supreme Court - Daily Orders
The Commissioner Of Income Tax ... vs Gujarati Samaj Kanpur U.P. on 12 October, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.5 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19859/2018
(Arising out of impugned final judgment and order dated 09-02-2017
in ITA No. 402/2008 passed by the High Court Of Judicature At
Allahabad)
THE COMMISSIONER OF INCOME TAX-1 Petitioner(s)
VERSUS
GUJARATI SAMAJ, KANPUR, U.P. Respondent(s)
(FOR ADMISSION and I.R. and IA No.136552/2018-CONDONATION OF DELAY
IN FILING and IA No.136566/2018-CONDONATION OF DELAY IN REFILING)
Date : 12-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. P.S. Narasimha, ASG
Ms. Niranjana Singh, Adv.
Mr. S.K. Singhania, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue Notice.
Tag with SLP (C) Diary No. 11489/2018.
(MANAV SHARMA) (H.S. PARASHER) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.10.12 16:32:48 IST Reason: