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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(a) in The Orissa Marine Fishing Regulation Act, 1982

(a)"adjudicating officer" means any officer of the Fisheries Department, not below the rank of an Assistant Director of Fisheries, authorised by the Government by notification, to exercise the powers conferred on, and discharge the duties imposed upon, an adjudicating officer by this Act for such area as may be specified in the notification;