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State of Assam - Section

Section 1 in Rules for the Administration of Justice and Police in the Sibsagar, Nowgong and Mikir Hills Tracts (Mikir Hills)

1.

The Administration of Mikir Hills is vested in the Governor, Deputy Commissioner of the United District of Mikir and North Cachar Hills and his Assistants, the mauzadars, gaonburas, sardars, dolois and other village authorities or such other classes of officers as the Governor may see fit, from time to time, to appoint in that behalf, subject to the exceptions, restrictions and rules hereinafter recorded.