Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(15) in Sikkim Shops and Commercial Establishments Act, 1983

(15)"local authority" means the Gangtok Municipal Corporation constituted under the Gangtok Municipal Corporation Act, 1975, (4 of 1975) and includes any other body which the State Government may, by notification, declare to be local authority for the purposes of this Act;