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Himachal Pradesh High Court

Yadupati Thakur vs . State Of H.P. & Ors. on 30 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Yadupati Thakur Vs. State of H.P. & Ors.

.

CWP No.3478/2021

30.03.2022 Present: Mr. Shrawan Dogra, Sr. Advocate with Mr. Kush Sharma, Advocate, for the petitioner.

Mr. Ajay Vaidya, Sr. Additional Advocate General, for respondents No.1 to 3.

Mr. Saurabh Ahluwalia, Advocate, for respondent No.4.

List on 28.04.2022, as prayed for. 

                        r                      ( Mohammad Rafiq )

                                                  Chief Justice



                                               ( Jyotsna Rewal Dua )



                                                     Judge

30th March, 2022(Rohit) ::: Downloaded on - 30/03/2022 20:20:48 :::CIS