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Delhi High Court - Orders

Manan Chopra vs M/S Honda Cars India Ltd & Anr on 9 April, 2026

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                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CM(M) 812/2025
                                    MANAN CHOPRA                                                                           .....Petitioner
                                                                  Through:            Mr. Tushar Parashar and Mr. Bhanu
                                                                                      Pratap Singh P., Advocates.

                                                                  versus

                                    M/S HONDA CARS INDIA LTD & ANR.            .....Respondents
                                                 Through: Mr. Aashish Chauhan, Ms. Sonal
                                                           Chauhan, Mr. Aditya Gupta and Ms.
                                                           Sakshi Mangla, Advocate for R-1.
                                                           Mr. Maneesh Goyal, Advocate for
                                                           R-2.

                                    CORAM:
                                    HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA
                                                 ORDER

% 09.04.2026

1. This hearing has been conducted through hybrid mode.

2. Hon'ble Judge is on leave today.

3. List on 03rd September, 2026.

BY ORDER (COURT MASTER) APRIL 9, 2026/nd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/04/2026 at 21:43:28