Delhi High Court - Orders
Manan Chopra vs M/S Honda Cars India Ltd & Anr on 9 April, 2026
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 812/2025
MANAN CHOPRA .....Petitioner
Through: Mr. Tushar Parashar and Mr. Bhanu
Pratap Singh P., Advocates.
versus
M/S HONDA CARS INDIA LTD & ANR. .....Respondents
Through: Mr. Aashish Chauhan, Ms. Sonal
Chauhan, Mr. Aditya Gupta and Ms.
Sakshi Mangla, Advocate for R-1.
Mr. Maneesh Goyal, Advocate for
R-2.
CORAM:
HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 09.04.2026
1. This hearing has been conducted through hybrid mode.
2. Hon'ble Judge is on leave today.
3. List on 03rd September, 2026.
BY ORDER (COURT MASTER) APRIL 9, 2026/nd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/04/2026 at 21:43:28