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[Cites 0, Cited by 0] [Section 39(8)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(8)(d) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

(d)Designation and address of the person to whom applicants should report.