Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 8 in General Rules for the Management of Reserved and Unreserved Lands (I.E.) Rules

8.

No person shall fell, remove, girdle, mark, lap top, uproot or bum, or strip bark or leaves from or otherwise damage any tree growing on any land, or use, injure or remove any forest produce found thereon, unless such person be duly authorised in this respect.