Bombay High Court
Palak Biodiesel And Chemical Through ... vs The State Of Maharashtra And Others on 8 December, 2021
Author: S. G. Dige
Bench: S. V. Gangapurwala, S. G. Dige
1 989-WP-13663-21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.13663 OF 2021
PALAK BIODIESEL AND CHEMICAL THROUGH ITS PROPRIETOR
SANJAY PREMLAL JAYSWAL
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioners : Mr. D.S. Bagul
AGP for Respondents: Mr. S.B. Pulkundwar
...
CORAM : S. V. GANGAPURWALA AND
S. G. DIGE, JJ.
DATE : 8th DECEMBER, 2021 PER COURT :-
The learned counsel for the petitioner submits that in spite of the orders passed by the Honourable Minister, the Tahsildar is not implementing it and de-sealing the retail outlet.
2. Learned AGP appears for respondents and seeks time.
3. Stand over to 15-12-2021.
( S.G. DIGE ) ( S.V. GANGAPURWALA )
JUDGE JUDGE
mtk
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