Section 36 in The Bihar Motor Transport Workers Rules, 1962
36. Muster Roll.
- Every employer shall maintain a muster roll of all workers employed in the undertaking in Form No. - X:Provided that, if the Chief Inspector is of opinion that any muster-roll or register maintained as part of the routine of an undertaking gives the particulars required under this rule, he may by order in writing direct that such muster-roll or register be maintained in place of and treated as the muster-roll required to be maintained under this Rule.
