Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] State of Andhra Pradesh - Subsection Section 15(1)(j) in The A.P. Poisons (Possession and Sale) Rules, 2016 (j)Signature of a person identifying the purchaser if any (or thumb impression, if illiterate); and