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[Cites 0, Cited by 0] [Section 242] [Entire Act]

Union of India - Subsection

Section 242(2) in The Coal Mines Regulations, 2017

(2)The protective equipment provided under sub-regulation (1) shall be replaced free of charge by the owner, agent or manager whenever it is rendered unserviceable by legitimate use:Provided that in any other event, the replacement shall be made on payment of full cost.