Bombay High Court
Swapnapurti Sra Co-Op. Hsg. Soc. Ltd. ... vs The Chief Officer, Slum Rehabilitation ... on 3 July, 2024
Author: Madhav
Bench: Madhav
Board Sr.No.:-9
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 965 OF 2023
Swapnapurti Sra Co-op. Hsg. Soc. Ltd. ....PETITIONER
V/S
The Chief Executive Officer Sra ....RESPONDENT
WITH WRIT PETITION NO. 983 OF 2023 Shivraj Developer ....PETITIONER V/S The Chief Executive Officer ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 8818 OF 2024 In WRIT PETITION 965 OF 2023 Swapnapurti Sra Co-op. Hsg. Soc. Ltd. Th. Its ....PETITIONER Promoter P M Gaikwad V/S The Chief Officer, Slum Rehabilitation Authority ....RESPONDENT And 6 Ors WITH INTERIM APPLICATION LODGING NO. 17226 OF 2023 In WRIT PETITION 965 OF 2023 Swapnapurti Sra Co-op. Hsg. Soc. Ltd. ....PETITIONER Page 1/2 ::: Uploaded on - 03/07/2024 ::: Downloaded on - 05/07/2024 02:39:09 ::: V/S The Chief Executive Officer Sra And 6 Ors ....RESPONDENT Mr. Dushyant Purekar for Applicants in IAL/8816/2024 and IAL/8818/2024 Mr. Vinod Pandey for Petitioner in WP/963/2023. Tanmay Vispute, for Respondent No.2 in both matters. Mr. Vinod Pandey for Respondent No.3 in WP/965/2023. Mr. Yogesh Patil i/by Mr. Vijay Patil Respondent No. 1 SRA and Respondent No. 4 AGRC in both Petitione. Yogesh Yagnik for Respondent No. 7.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 3rd July, 2024
P.C. :
S.O. 24/07/2024 , HOB, on Supplementary Board.
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