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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 19(1) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(1)When a subscriber is transferred to foreign service or sent on deputation out of India, he shall remain subject to the rules of the Fund in the same manner as if he were not so transferred or sent on deputation.