Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1)(a) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(a)such marriage is permissible under the personal law applicable to such employee and the other party to the marriage; and