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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(b) in Rajasthan Land Revenue (Allotment of Land for Setting up of Wind Farm) Rules, 2006

(b)"LLC" means District Level Committee constituted by the State Government for a District to fix the price of land for the purpose of registration of documents under the Rajasthan Stamp Rules, 2004.