Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 1 in The Immigrants (Expulsion From Assam) Act, 1950 1. Short title and extent. (1)This Act may be called the Immigrants (Expulsion from Assam) Act, 1950.(2)It extends to the whole of India.
